Swatantra Kumar Malviya And 2 Ors vs Registrar General, Allahabad ...
2016 Latest Caselaw 1075 ALL

Citation : 2016 Latest Caselaw 1075 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Swatantra Kumar Malviya And 2 Ors vs Registrar General, Allahabad ... on 29 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 49370 of 2014
 

 
Petitioner :- Swatantra Kumar Malviya And 2 Ors
 
Respondent :- Registrar General, Allahabad High Court
 
Counsel for Petitioner :- Tarun Agrawal
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List after expiry of the aforesaid period.

Order Date :- 29.3.2016

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