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Ram Tahal And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 1073 ALL

Citation : 2016 Latest Caselaw 1073 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Ram Tahal And Another vs State Of U.P. And 3 Others on 29 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 26534 of 2014
 

 
Petitioner :- Ram Tahal And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajay Bhanot,Ravi Kar Pandey
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned.

Order Date :- 29.3.2016

AU

 

 

 
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