Usha Singh vs State Of U.P. & 5 Others
2016 Latest Caselaw 1065 ALL

Citation : 2016 Latest Caselaw 1065 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Usha Singh vs State Of U.P. & 5 Others on 29 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 1296 of 2016
 

 
Petitioner :- Usha Singh
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Diwan Saifullah Khan
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

No one is present to press this writ petition though the matter is listed peremptorily.

On previous occasion also on 05.02.2016 no one had appeared and the matter was listed today as peremptorily.

Accordingly, the writ petition is dismissed in default.

Order Date :- 29.3.2016

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