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Pawan Singh Bhardwaj vs State Of U.P. & Others
2016 Latest Caselaw 1060 ALL

Citation : 2016 Latest Caselaw 1060 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Pawan Singh Bhardwaj vs State Of U.P. & Others on 29 March, 2016
Bench: Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Case :- CRIMINAL REVISION No. - 4584 of 2009
 

 
Revisionist :- Pawan Singh Bhardwaj
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Randhir Sharma,R.P. Singh Parihar
 
Counsel for Opposite Party :- Govt. Advocate,Kapil Tyagi
 

 
Hon'ble Shamsher Bahadur Singh,J.

This case is passed over for the day on the ground of illness of Sri Randhir Sharma, learned counsel for the revisionist.

Order Date :- 29.3.2016

G.S

 

 

 
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