Devendra Singh And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 1059 ALL

Citation : 2016 Latest Caselaw 1059 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Devendra Singh And 3 Others vs State Of U.P. And Another on 29 March, 2016

Bench: Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2532 of 2014
 

 
Revisionist :- Devendra Singh And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- K.K. Dwivedi
 
Counsel for Opposite Party :- Govt.Advocate,Anil Srivastava
 

 
Hon'ble Shamsher Bahadur Singh,J.

Learned counsel for the parties stated that the matter has been referred to Medication Centre and the same is pending.

List after four weeks along with the report of outcome of mediation.

Order Date :- 29.3.2016

G.S

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