Citation : 2016 Latest Caselaw 1048 ALL
Judgement Date : 29 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 13642 of 2016 Petitioner :- Munesh And 5 Ors. Respondent :- Union Of India And 3 Ors. Counsel for Petitioner :- Pankaj Kumar Tyagi,Archana Tyagi Counsel for Respondent :- C.S.C.,A.S.G.I.,Usha Mehrotra Hon'ble Krishna Murari,J.
Hon'ble Vinod Kumar Misra,J.
As prayed, put up this matter on 7th of April 2016 as fresh.
Whenever the case is listed next, the name of Shri Mahavir Singh shall be shown as counsel appearing for Union of India.
Order Date :- 29.3.2016
IB
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