State Of U.P. Thru ... vs Narendra Singh And Another
2016 Latest Caselaw 1043 ALL

Citation : 2016 Latest Caselaw 1043 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

State Of U.P. Thru ... vs Narendra Singh And Another on 29 March, 2016

Bench: Satyendra Singh Chauhan, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 6525 of 2016
 

 
Petitioner :- State Of U.P. Thru Prin.Secy.Deptt.Of Home Govt.Of Up & 3ors
 
Respondent :- Narendra Singh And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Ritu Raj Awasthi,J.

On the request of learned standing counsel, put up day after tomorrow i.e., 31.3.2016.

Order Date :- 29.3.2016

Santosh/-

Download the LatestLaws.com Mobile App