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Santoshi And 2 Ors. vs Sher Bahadur And 12 Ors.
2016 Latest Caselaw 1041 ALL

Citation : 2016 Latest Caselaw 1041 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Santoshi And 2 Ors. vs Sher Bahadur And 12 Ors. on 29 March, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1127 of 2015
 

 
Appellant :- Santoshi And 2 Ors.
 
Respondent :- Sher Bahadur And 12 Ors.
 
Counsel for Appellant :- Dharmendra Kumar Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the request of the learned counsel for the appellants.

List this case on 25th July, 2016.

Order Date :- 29.3.2016

Sanjeev

 

 

 
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