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Vimlesh Kumar And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 1034 ALL

Citation : 2016 Latest Caselaw 1034 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Vimlesh Kumar And 3 Others vs State Of U.P. And Another on 29 March, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- APPLICATION U/S 482 No. - 8219 of 2016
 

 
Applicant :- Vimlesh Kumar And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Bratendra Singh
 
Counsel for Opposite Party :- G.A.
 
In Re; Correction application no. 94372 of 2016
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the appellants.

The correction application is allowed as prayed.

In second paragraph of the second line of the order dated 15.03.2016, the word "2012" be deleted and substituted by the word " 2015".

Order Date :- 29.3.2016

Sanjeev

 

 

 
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