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Chhote Lal Gupta vs State Of U.P. And 3 Others
2016 Latest Caselaw 1019 ALL

Citation : 2016 Latest Caselaw 1019 ALL
Judgement Date : 28 March, 2016

Allahabad High Court
Chhote Lal Gupta vs State Of U.P. And 3 Others on 28 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 11909 of 2016
 

 
Petitioner :- Chhote Lal Gupta
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sumit Shukla,Bashishth Narayan Upadhya
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Samir Sharma, learned counsel for the respondent has prayed for further time to seek instruction.

List this case on  11.04.2016 among top ten cases.

Learned counsel for the petitioner is at liberty to make a mention on the next date to take up the case out of turn.

Order Date :- 28.3.2016

AU

 

 

 
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