Owais Khan And 3 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 1018 ALL

Citation : 2016 Latest Caselaw 1018 ALL
Judgement Date : 28 March, 2016

Allahabad High Court

Owais Khan And 3 Others vs State Of U.P. And 2 Others on 28 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 11771 of 2016
 

 
Petitioner :- Owais Khan And 3 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anil Kumar
 
Counsel for Respondent :- C.S.C.,Rakesh Pratap Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjounred.

Put up this case on 11.04.2016 as supplementary fresh.

Order Date :- 28.3.2016

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