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Rajendra Prasad And 9 Others vs State Of U.P. And 10 Others
2016 Latest Caselaw 1017 ALL

Citation : 2016 Latest Caselaw 1017 ALL
Judgement Date : 28 March, 2016

Allahabad High Court
Rajendra Prasad And 9 Others vs State Of U.P. And 10 Others on 28 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 11608 of 2016
 

 
Petitioner :- Rajendra Prasad And 9 Others
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- Shravan Kumar Dubey
 
Counsel for Respondent :- Kailash Singh Kushwaha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri K.S. Kushwaha has put in appearance on behalf of respondent no.2.

As prayed by him, two weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 18.04.2016 among top ten cases.

Order Date :- 28.3.2016

AU

 

 

 
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