Rajendra Kumar Sahu And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 1012 ALL

Citation : 2016 Latest Caselaw 1012 ALL
Judgement Date : 28 March, 2016

Allahabad High Court

Rajendra Kumar Sahu And 3 Others vs State Of U.P. And Another on 28 March, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 3950 of 2016
 

 
Applicant :- Rajendra Kumar Sahu And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Radha Kant Singh,Sufiya Bano
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suneet Kumar,J.

As prayed, put up on 4.4.2016 as unlisted. Pendency of the application shall not mean that any order has been passed.

Order Date :- 28.3.2016

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