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Vinit Kumar And 4 Others vs The Registrar General, High Court ...
2016 Latest Caselaw 1010 ALL

Citation : 2016 Latest Caselaw 1010 ALL
Judgement Date : 28 March, 2016

Allahabad High Court
Vinit Kumar And 4 Others vs The Registrar General, High Court ... on 28 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29665 of 2015
 

 
Petitioner :- Vinit Kumar And 4 Others
 
Respondent :- The Registrar General, High Court Of Judicature At Allahabad
 
Counsel for Petitioner :- Rajesh Kumar Srivastava
 
Counsel for Respondent :- Manish Goyal,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

This bunch of the petitions had already been released by this Court on 04.08.2015. 

Lay before another bench of which, I am not a member after obtaining nomination from Hon'ble the Chief Justice/Hon'ble Senior Judge.

Order Date :- 28.3.2016

AU

 

 

 
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