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Charan Singh vs State Of U.P. And 6 Others
2016 Latest Caselaw 1009 ALL

Citation : 2016 Latest Caselaw 1009 ALL
Judgement Date : 28 March, 2016

Allahabad High Court
Charan Singh vs State Of U.P. And 6 Others on 28 March, 2016
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 3127 of 2016
 

 
Applicant :- Charan Singh
 
Opposite Party :- State Of U.P. And 6 Others
 
Counsel for Applicant :- Piyush Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suneet Kumar,J.

List has been revised. No one appears on behalf of the applicant to press this application.

List in the next cause list. Pendency of the application shall not mean that any stay order has been passed.

Order Date :- 28.3.2016

OP

 

 

 
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