Amit Malviya vs State Of U.P. And Another
2016 Latest Caselaw 1008 ALL

Citation : 2016 Latest Caselaw 1008 ALL
Judgement Date : 28 March, 2016

Allahabad High Court

Amit Malviya vs State Of U.P. And Another on 28 March, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 9031 of 2016
 

 
Applicant :- Amit Malviya
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Bipin Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suneet Kumar,J.

Sri Jeevan Jee Srivastava, Advocate, has put in appearance on behalf of second respondent.

Put up on 30.3.2016 as fresh to enable the learned counsel for the applicant to seek instruction.

Order Date :- 28.3.2016

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