Shyamveer vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 3649 ALL

Citation : 2016 Latest Caselaw 3649 ALL
Judgement Date : 29 June, 2016

Allahabad High Court

Shyamveer vs State Of U.P. And 2 Ors. on 29 June, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29557 of 2016
 

 
Petitioner :- Shyamveer
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Dharmendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

After argument, the counsel for the petitioner states that writ petition may be dismissed as not pressed at this stage.

Accordingly, the writ petition is dismissed as not pressed.

Order Date :- 29.6.2016

Rahul /-

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