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Mukesh Pal vs State Of U.P.
2016 Latest Caselaw 3605 ALL

Citation : 2016 Latest Caselaw 3605 ALL
Judgement Date : 22 June, 2016

Allahabad High Court
Mukesh Pal vs State Of U.P. on 22 June, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20321 of 2016
 

 
Applicant :- Mukesh Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shailendra Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case before appropriate bench along with previous papers in the week commencing 04.07.2016.

Order Date :- 22.6.2016

AU

 

 

 
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