Smt. Santoshi vs State Of U.P. & Another
2016 Latest Caselaw 3559 ALL

Citation : 2016 Latest Caselaw 3559 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Smt. Santoshi vs State Of U.P. & Another on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 55 of 2016
 

 
Applicant :- Smt. Santoshi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Anand Mohan Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

Issue notice to respondents returnable at an early date.

Order Date :- 16.6.2016

Pravin

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