Smt. Aruna And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 3491 ALL

Citation : 2016 Latest Caselaw 3491 ALL
Judgement Date : 13 June, 2016

Allahabad High Court

Smt. Aruna And Another vs State Of U.P. And 3 Others on 13 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 27952 of 2016
 

 
Petitioner :- Smt. Aruna And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sudhakar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this case as supplementary fresh on 5.07.2016.

Order Date :- 13.6.2016

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Smt. Aruna And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 3491 ALL

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Smt. Aruna And Another vs State Of U.P. And 3 Others2016 Latest Caselaw 3491 ALL

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Smt. Aruna And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 3491 ALL