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Mahesh Pal vs State Of U.P.
2016 Latest Caselaw 3474 ALL

Citation : 2016 Latest Caselaw 3474 ALL
Judgement Date : 9 June, 2016

Allahabad High Court
Mahesh Pal vs State Of U.P. on 9 June, 2016
Bench: Surendra Vikram Rathore, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1426 of 2014
 

 
Appellant :- Mahesh Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ravi Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

As prayed, list this appeal in the last week of June, 2016.

Order Date :- 9.6.2016

Monika

 

 

 
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