Yusuf Khan vs State Of U.P.
2016 Latest Caselaw 3357 ALL

Citation : 2016 Latest Caselaw 3357 ALL
Judgement Date : 1 June, 2016

Allahabad High Court

Yusuf Khan vs State Of U.P. on 1 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18031 of 2016
 

 
Applicant :- Yusuf Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishna Dutt Awasthi
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

Put on 27th July, 2016, as fresh, before the appropriate Bench.

Order Date :- 01.06.2016.

Vinod.

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