Pankaj Kumar Shukla vs Managing Director U.P.S.R.T.C. ...
2016 Latest Caselaw 4661 ALL

Citation : 2016 Latest Caselaw 4661 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Pankaj Kumar Shukla vs Managing Director U.P.S.R.T.C. ... on 29 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24973 of 2015
 

 
Petitioner :- Pankaj Kumar Shukla
 
Respondent :- Managing Director U.P.S.R.T.C. And 2 Ors.
 
Counsel for Petitioner :- Rang Nath Pandey
 
Counsel for Respondent :- Sunil Kumar Mishra,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner wants to file an impleadment application.

Leave is granted.

As prayed by him, three days time is granted to file impleadment application.

List this case in the next cause list.

Order Date :- 29.7.2016

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