Bharat Singh vs State Of U.P. And 5 Others
2016 Latest Caselaw 4656 ALL

Citation : 2016 Latest Caselaw 4656 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Bharat Singh vs State Of U.P. And 5 Others on 29 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 21388 of 2016
 

 
Applicant :- Bharat Singh
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- Rajesh Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up on 2.8.2016, as fresh.

However, the matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 29.7.2016

G.S

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