Smt. Mithlesh Sharma vs State Of U.P. & Others
2016 Latest Caselaw 4647 ALL

Citation : 2016 Latest Caselaw 4647 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Smt. Mithlesh Sharma vs State Of U.P. & Others on 29 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 31 of 2011
 

 
Applicant :- Smt. Mithlesh Sharma
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Rajesh Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Dinesh Kumar Misra
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of learned counsel for the applicant, the case is passed over for the day.

List in next cause list.

Order Date :- 29.07.2016

Vinod.

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