Deepak Gupta vs State Of U.P. & Another
2016 Latest Caselaw 4615 ALL

Citation : 2016 Latest Caselaw 4615 ALL
Judgement Date : 28 July, 2016

Allahabad High Court

Deepak Gupta vs State Of U.P. & Another on 28 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 405 of 2016
 

 
Revisionist :- Deepak Gupta
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Vineet Kumar Sahu
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Crl.Misc.(Delay Condonation) Application No.209283 of 2016.

Issue notice returnable at an early date.

List thereafter.

Order Date :- 28.7.2016

G.S

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