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Vimal Gupta vs State Of U.P. And Another
2016 Latest Caselaw 4576 ALL

Citation : 2016 Latest Caselaw 4576 ALL
Judgement Date : 27 July, 2016

Allahabad High Court
Vimal Gupta vs State Of U.P. And Another on 27 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 21536 of 2016
 

 
Applicant :- Vimal Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Himansu Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up on 1.8.2016, as fresh, before appropriate Bench. 

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 27.7.2016

G.S

 

 

 
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