Atul vs Nagar Palika, Vrindavan, Mathura ...
2016 Latest Caselaw 4566 ALL

Citation : 2016 Latest Caselaw 4566 ALL
Judgement Date : 27 July, 2016

Allahabad High Court

Atul vs Nagar Palika, Vrindavan, Mathura ... on 27 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 25845 of 2016
 

 
Petitioner :- Atul
 
Respondent :- Nagar Palika, Vrindavan, Mathura And 2 Others
 
Counsel for Petitioner :- S.S. Sharma,Amitabh
 
Counsel for Respondent :- Manish Goyal,Mohan Srivastav,S.C.,Vashishtha Tiwari
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 27.7.2016

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