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Jitendra Agrawal vs State Of U.P. & Another
2016 Latest Caselaw 4557 ALL

Citation : 2016 Latest Caselaw 4557 ALL
Judgement Date : 27 July, 2016

Allahabad High Court
Jitendra Agrawal vs State Of U.P. & Another on 27 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 101 of 2016
 

 
Applicant :- Jitendra Agrawal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Atul Tej Kulshrestha,V.S.Khokhar,Vinay Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, let the case be listed in the next cause list.

Order Date :- 27.7.2016

RU

 

 

 
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