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Sunahri vs Union Of India And 3 Others
2016 Latest Caselaw 4525 ALL

Citation : 2016 Latest Caselaw 4525 ALL
Judgement Date : 26 July, 2016

Allahabad High Court
Sunahri vs Union Of India And 3 Others on 26 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23765 of 2016
 

 
Petitioner :- Sunahri
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Manish Chand Umrao,Mamta Sachan,Vijay Kumar Singh
 
Counsel for Respondent :- A.S.G.I.,Mohd. Isa Khan,Prakash Chandra Tiwari
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, four weeks time is granted to file counter affidavit.

List this case in the week commencing  22.08.2016.

The interim order is extended till the next date of listing.

Order Date :- 26.7.2016

AU

 

 

 
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