Eliyas vs State Of U.P.
2016 Latest Caselaw 4518 ALL

Citation : 2016 Latest Caselaw 4518 ALL
Judgement Date : 26 July, 2016

Allahabad High Court

Eliyas vs State Of U.P. on 26 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23886 of 2016
 

 
Applicant :- Eliyas
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mashaluddin Shah
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

Heard learned counsel for the applicant as well as learned A.G.A for the State.

Seeing the gravity of the case and the age of the prosecutrix as well as her statement recorded under Section 164 of Cr.P.C, counter affidavit may be filed within four weeks by the State.

List immediately thereafter.

Order Date :- 26.07.2016.

Vinod.

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