Smt. Shashi Sahay And Anr. vs State Of U.P. And 4 Others
2016 Latest Caselaw 4450 ALL

Citation : 2016 Latest Caselaw 4450 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Smt. Shashi Sahay And Anr. vs State Of U.P. And 4 Others on 21 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 29145 of 2014
 

 
Petitioner :- Smt. Shashi Sahay And Anr.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Moti Lal,D.K.S. Chandel,Smt. Meera,Sunil Vashisth
 
Counsel for Respondent :- Govt. Advocate,Sanjay Sharma
 
Hon'ble Abhai Kumar, J.

Learned counsel for the petitioners as well as learned counsel for respondent no. 5 are present.

It is not clear that in the case registered regarding the missing of the corpus what happened whether charge-sheet has been filed or not or investigation is going on.

In the circumstances a status report be submitted by the State and what are the efforts that are being made for the recovery of the corpus. Copy of the order be provided to learned A.G.A for compliance.

List on 30th August, 2016.

Order Date :- 21.07.2016.

Vinod.

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