Anil Kumar vs State Of U.P. & Others
2016 Latest Caselaw 4428 ALL

Citation : 2016 Latest Caselaw 4428 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Anil Kumar vs State Of U.P. & Others on 21 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 7035 of 2000
 

 
Applicant :- Anil Kumar
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Vijay Prakash
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to send the record of Criminal Misc. Application No.8912 of 2001 decided on 5.8.2010 on the next date of listing.

Let the case be listed in the next cause list.

Order Date :- 21.7.2016

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