Rajati vs State Of U.P. & Another
2016 Latest Caselaw 4427 ALL

Citation : 2016 Latest Caselaw 4427 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Rajati vs State Of U.P. & Another on 21 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 714 of 1999
 

 
Applicant :- Rajati
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sharad Malviya,S. Sharma,Sharad Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Sharad Malviya, learned counsel for the applicant.

Let the case be listed peremptorily in the next cause list.

Order Date :- 21.7.2016

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