Citation : 2016 Latest Caselaw 4422 ALL
Judgement Date : 21 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- HABEAS CORPUS WRIT PETITION No. - 51634 of 2005 Petitioner :- Smt. Gulsan Thru' Her Husband Riyazuddin Respondent :- Zaved Quresi And Others Counsel for Petitioner :- Mithilesh Kumar Shukla Counsel for Respondent :- Govt. Advocate Hon'ble Abhai Kumar, J.
None is present to press this petition on behalf of the petitioner.
The petition is classified as infructuous without objection. The matter is related to the year 2005.
From the facts it can be inferred that this petition is infructuous and accordingly it is dismissed as infructuous.
Order Date :- 21.07.2016.
Vinod.
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