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Anwar Ali vs State Of U.P.
2016 Latest Caselaw 4413 ALL

Citation : 2016 Latest Caselaw 4413 ALL
Judgement Date : 21 July, 2016

Allahabad High Court
Anwar Ali vs State Of U.P. on 21 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 395 of 2016
 

 
Appellant :- Anwar Ali
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sharib Salaman Ahmad Ansa
 
Counsel for Respondent :- G.A.
 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list.

Order Date :- 21.07.2016.

Vinod.

 

 

 
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