Jawahar Lal vs State Of U.P.
2016 Latest Caselaw 4396 ALL

Citation : 2016 Latest Caselaw 4396 ALL
Judgement Date : 20 July, 2016

Allahabad High Court

Jawahar Lal vs State Of U.P. on 20 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23983 of 2016
 
Applicant :- Jawahar Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up on 27.7.2016, as fresh.

Meanwhile, learned counsel for the applicant, if so advise, may file supplementary affidavit annexing therewith either certified copy of the order sheet or judgement delivered in Case Crime No. 396 of 1999, wherein the accused was enlarged on bail.

Order Date :- 20.7.2016

G.S

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