Citation : 2016 Latest Caselaw 4385 ALL
Judgement Date : 20 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 5715 of 2013 Appellant :- Rajan Respondent :- State Of U.P. Counsel for Appellant :- S.P.S. Parmar Counsel for Respondent :- Govt. Advocate Hon'ble Pratyush Kumar,J.
As prayed, list on 2.8.2016
Order Date :- 20.7.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!