Aizaz vs State Of U.P.
2016 Latest Caselaw 4384 ALL

Citation : 2016 Latest Caselaw 4384 ALL
Judgement Date : 20 July, 2016

Allahabad High Court

Aizaz vs State Of U.P. on 20 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23986 of 2016
 

 
Applicant :- Aizaz
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vivek Kumar Singh,Mayank Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up on 28.7.2016, as fresh, before the appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 20.7.2016

G.S

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