Monu vs State Of U.P.
2016 Latest Caselaw 4374 ALL

Citation : 2016 Latest Caselaw 4374 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Monu vs State Of U.P. on 19 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23099 of 2016
 

 
Applicant :- Monu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Prakash Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Supplementary affidavit filed today is taken on record.

Put up on 3.8.2016, as fresh.

This matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 19.7.2016

G.S

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