Rammo @ Rambabu vs State Of U.P.
2016 Latest Caselaw 4372 ALL

Citation : 2016 Latest Caselaw 4372 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Rammo @ Rambabu vs State Of U.P. on 19 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23044 of 2016
 

 
Applicant :- Rammo @ Rambabu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mayank
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 28.7.2016, as fresh, before appropriate Bench.

Order Date :- 19.7.2016

G.S

Download the LatestLaws.com Mobile App