Ram Kumar Mishra And Another. vs State Of U.P.& 2 Ors.
2016 Latest Caselaw 4370 ALL

Citation : 2016 Latest Caselaw 4370 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Ram Kumar Mishra And Another. vs State Of U.P.& 2 Ors. on 19 July, 2016

Bench: Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- U/S 482/378/407 No. - 716 of 2007
 

 
Applicant :- Ram Kumar Mishra And Another.
 
Opposite Party :- State Of U.P.& 2 Ors.
 
Counsel for Applicant :- Virendra Prasad,U.B.Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Ranjana Pandya,J.

Case called out.

None is present on behalf of the applicants in the revised list.

Learned Government Advocate is present.

Accordingly, the present application under Section 482 Cr.P.C is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Inform the court concerned about vacation of interim order within 7 days.

Order Date :- 19.7.2016

Amit.

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