Ramji Batham vs State Of U.P.
2016 Latest Caselaw 4360 ALL

Citation : 2016 Latest Caselaw 4360 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Ramji Batham vs State Of U.P. on 19 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1086 of 2016
 

 
Appellant :- Ramji Batham
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prashant Saxena
 
Counsel for Respondent :- G.A.
 
Hon'ble Abhai Kumar, J.

Learned A.G.A has filed counter affidavit today, which is taken on record.

On the request of learned counsel for the appellant, the case is passed over for the day.

List in next cause list.

Order Date :- 19.07.2016.

Vinod.

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