Darshan Singh & Others vs State Of U.P. & Others
2016 Latest Caselaw 4352 ALL

Citation : 2016 Latest Caselaw 4352 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Darshan Singh & Others vs State Of U.P. & Others on 19 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5273 of 1998
 

 
Applicant :- Darshan Singh & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Vikram Nath,Himanshu Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Navin Sinha
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of learned counsel for the applicants, list this case in the next cause list.

Order Date :- 19.7.2016

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