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Satish Wadhawa & Another vs State Of U.P. & Others
2016 Latest Caselaw 4351 ALL

Citation : 2016 Latest Caselaw 4351 ALL
Judgement Date : 19 July, 2016

Allahabad High Court
Satish Wadhawa & Another vs State Of U.P. & Others on 19 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1332 of 1998
 
                                        In
 
Criminal Misc. Recall Application No.74154 of 2001
 
Applicant :- Satish Wadhawa & Another
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- B.S. Pandey,V.K. Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Rajendra
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of the applicants to press the restoration application.

The case is pending since 1998 and cannot be kept pending for years together by mere filing the restoration application.

The restoration application is dismissed for want of prosecution.

Office is directed to communicate this order to the court below within three weeks through Fax. The court below shall proceed with the matter, expeditiously, in accordance with law.

Order Date :- 19.7.2016

RU

 

 

 
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