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Aamir And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 4350 ALL

Citation : 2016 Latest Caselaw 4350 ALL
Judgement Date : 19 July, 2016

Allahabad High Court
Aamir And 3 Others vs State Of U.P. And Another on 19 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 21073 of 2016
 

 
Applicant :- Aamir And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandra Bhushan Tiwari,Navin Kumar Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicants, put up on 25.7.2016 as unlisted before appropriate Bench.

Order Date :- 19.7.2016

RU

 

 

 
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