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State Of U.P. vs Mohd. Sarfaraz Nawaz
2016 Latest Caselaw 4342 ALL

Citation : 2016 Latest Caselaw 4342 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

State Of U.P. vs Mohd. Sarfaraz Nawaz on 18 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 421 of 2016
 

 
Appellant :- State Of U.P.
 
Respondent :- Mohd. Sarfaraz Nawaz
 
Counsel for Appellant :- G.A.
 
Hon'ble Abhai Kumar, J.

Vide Court's order dated 14.07.2015, office report is not enclosed, so office is directed to give a fresh report in the matter.

List on 05th August, 2016, as fresh.

Order Date : - 18.07.2016.

Vinod.

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State Of U.P. vs Mohd. Sarfaraz Nawaz
2016 Latest Caselaw 4342 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

State Of U.P. vs Mohd. Sarfaraz Nawaz2016 Latest Caselaw 4342 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

State Of U.P. vs Mohd. Sarfaraz Nawaz
2016 Latest Caselaw 4342 ALL