Sunil Jaiswal vs Veer Pal Singh And Another
2016 Latest Caselaw 4332 ALL

Citation : 2016 Latest Caselaw 4332 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

Sunil Jaiswal vs Veer Pal Singh And Another on 18 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 597 of 1996
 

 
Applicant :- Sunil Jaiswal
 
Opposite Party :- Veer Pal Singh And Another
 
Counsel for Applicant :- D.V. Jaiswal
 
Counsel for Opposite Party :- Govt. Advocate,A.K.Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri D.V. Jaiswal, learned counsel for the applicant.

Let the case be listed in the next cause list peremptorily.

Order Date :- 18.7.2016

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