Vakil vs State Of U.P.
2016 Latest Caselaw 4296 ALL

Citation : 2016 Latest Caselaw 4296 ALL
Judgement Date : 15 July, 2016

Allahabad High Court

Vakil vs State Of U.P. on 15 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 5174 of 2012
 

 
Appellant :- Vakil
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.D. Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

On the request of learned counsel for the appellant, the case is passed over for the day.

List in due course.

Order Date :- 15.07.2016.

Vinod.

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