National Insurance Co. Ltd. vs Smt. Kamlesh And 3 Ors.
2016 Latest Caselaw 4292 ALL

Citation : 2016 Latest Caselaw 4292 ALL
Judgement Date : 15 July, 2016

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Kamlesh And 3 Ors. on 15 July, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 948 of 2014
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Kamlesh And 3 Ors.
 
Counsel for Appellant :- Ajay Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Delay Condonation Application No. 208619 of 2016

Issue notice.

Order Date :- 15.7.2016

Priyanka

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